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State of Jammu-Kashmir - Section

Section 45 in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014

45. Education.

- Milieu based therapy is a process of recovery, which starts through the culture and environment in an institution and has a critical emotional impact on the child-
(a)Every institution shall provide education to all juveniles or children according to the age and ability, both inside he institution or outside, as per the requirement;
(b)Extra coaching shall be made available to school going children in the institutions by encouraging volunteer services and/or tying up with coaching centres.