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Union of India - Section

Section 14 in The Punjab Reorganisation Act, 1966

14. Amendment of Delimitation Orders.

- On and from the appointed day, Part B of Schedule XI to the Delimitation of Parliamentary and Assembly Constituencies Order, 1961, and the Schedule to the Delimitation of Territorial Council Constituencies (Himachal Pradesh) Order, 1962, shall stand amended as directed in the Fifth Schedule to this Act.