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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(3)(d) in Andhra Pradesh Farmers Management of Irrigation Systems Act, 1997

(d)interested in a subsisting contract made with, or any work being done for, the Gram Panchayat, Mandal Parishad, Zilla Parishad or any State or Central Government or the Farmers Organisation :