Section 3(1)(b) in The Homoeopathy Central Council Act, 1973

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Union of India - Subsection

Section 3(1)(b) in The Homoeopathy Central Council Act, 1973

(b)one member from each University to be elected from amongst themselves by the members of the Faculty or Department (by whatever name called) of Homoeopathy of that University :

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Union of India - Subsection

Section 3(1)(b) in The Homoeopathy Central Council Act, 1973