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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(iv) in Andhra Pradesh Common Entrance Test for entry into Engineering, Pharmacy, Agriculture, Medical, Dental and Pharm. D Course Rules, 2011

(iv)"Committee of EAMCET" means the Committee empowered to discharge functions as specified in these rules relating to the conduct of Common Entrance Test for Engineering, Pharmacy, Agriculture, Medical, Dental and Pharm.D courses."