Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Arunachal Pradesh - Subsection Section 57(l) in Arunachal Pradesh Panchayat Raj Act, 1997 (l)if arrears of any kind are due by him to the Gram Panchayat Anchal Samiti/Zilla Parishad and Government:
