Rajasthan High Court - Jodhpur
Legal Aid And Awareness Commt, Nlu, Jodh vs State And Anr on 1 April, 2019
Bench: Pradeep Nandrajog, Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Civil Writ No. 6815/2017
Legal Aid And Awareness Committee, NLU, Jodhpur
----Petitioner
Versus
State of Rajasthan And Anr.
----Respondents
For Petitioner(s) : None.
For Respondent(s) : Mr. Vivek Sharma for
Mr. Manish Vyas.
HON'BLE THE CHIEF JUSTICE MR. PRADEEP NANDRAJOG
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 01/04/2019
1. None present for the petitioner.
2. List after three weeks.
(Dr.PUSHPENDRA SINGH BHATI),J (PRADEEP NANDRAJOG),CJ 2-Ashutosh (Downloaded on 05/06/2021 at 02:17:29 AM) Powered by TCPDF (www.tcpdf.org)