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Rajasthan High Court - Jodhpur

Legal Aid And Awareness Commt, Nlu, Jodh vs State And Anr on 1 April, 2019

Bench: Pradeep Nandrajog, Pushpendra Singh Bhati

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         JODHPUR

                                                       D.B. Civil Writ No. 6815/2017

                                   Legal Aid And Awareness Committee, NLU, Jodhpur
                                                                                                      ----Petitioner
                                                                      Versus
                                   State of Rajasthan And Anr.
                                                                                                   ----Respondents


                                   For Petitioner(s)         :    None.
                                   For Respondent(s)         :    Mr. Vivek Sharma for
                                                                  Mr. Manish Vyas.



                                    HON'BLE THE CHIEF JUSTICE MR. PRADEEP NANDRAJOG
                                        HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

Order 01/04/2019

1. None present for the petitioner.

2. List after three weeks.

(Dr.PUSHPENDRA SINGH BHATI),J (PRADEEP NANDRAJOG),CJ 2-Ashutosh (Downloaded on 05/06/2021 at 02:17:29 AM) Powered by TCPDF (www.tcpdf.org)