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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(d) in Rajasthan Control of Goondas Rules, 1975

(d)in case the Goonda removes himself outside Rajasthan also to inform the District Magistrate who made the order, of his address at fortnightly intervals. Note—The list is only illustrative, and the restrictions and prohibitions to be imposed in each case should be adapted to the circumstances of the case including the character and type of the Goonda and the nature of menace posed by him.