Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Haryana - Subsection Section 11(6) in The Haryana Municipal Citizens' Participation Act, 2008 (6)The meeting of the ward committee shall be held at least once in each quarter of the year and at least two-third members shall be present in each meeting.
