Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 24A(20) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

(20)one student from the Faculty of Veterminary Science and Animal Husbandry to be elected from amongst the office bearers of students unions of the affiliated colleges of Veterinary Science and Animal Husbandry in the manner prescribed;