Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26A] [Entire Act] State of Haryana - Subsection Section 26A(4) in The Punjab Entertainments Duty Rules, 1956 (4)This register shall on demand be produced for inspection before the officers authorised to enter and inspect the place of entertainment.
