Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Goa - Subsection Section 2(n) in The Goa Fruit and Ornamental Plant Nurseries (Regulation) Act, 1995 (n)"Rootstock" means a fruit and ornamental plant or part thereof on which any portion of fruit and ornamental plant has been grafted or budded;
