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[Cites 0, Cited by 0] [Section 21(3)] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(3)(h) in The Warehousing (Development and Regulation) Registration of Warehouses Rules, 2017

(h)procedure for determining losses caused due to fire, flood, burglary, misappropriation, fraud, negligence and force majeure events;