Section 12 in Tamil Nadu Private Colleges (Regulation) Rules, 1976
12. Teachers and other persons employed in a college to be covered by Code of Conduct.
(1)Every teacher and other person employed in a college shall be governed by the Code of Conduct as set out in Annexure I.(2)Every teacher or other person employed in a college shall, for violation of any of the provisions of the Code of Conduct, be liable to disciplinary action and punishment which may include dismissal, removal, termination of service or reduction in rank.(3)Every committee shall send to the Director a copy of the standards of conduct referred to in sub-section (2) of section 18.(4)Violation of any of the standards of conduct, defined by the committee shall render the teacher or other person employed in a college liable to disciplinary action and punishment which shall not, however, include dismissal, removal, termination of service or reduction in rank.
