Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 62 in Bihar Inland Vessels Rules, 2013 62. Lights and Shape. - Every vessel shall be provided with navigation lights and means of making sound signals etc in accordance with Prevention of Collision on National Waterways Regulations, 2002. Vessel shall also be provided with search lights from the bridge.
