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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Punjab - Subsection

Section 91(4) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(4)The competent authority shall ensure that in explaining discrepancies losses are not adjusted against surplus stores.Chapter-10 Use of Motor Vehicles