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State of Puducherry - Section

Section 18 in Puducherry Protection of Interests of Depositors in Financial Establishments Act, 2004

18. Act to override other laws.

- Save as otherwise provided in this Act, the provisions of this Act shall have effect notwithstanding anything inconsistent therewith in any other law for the time being in force or any custom or usage or any instrument having effect by virtue of any such law.