Allahabad High Court
Rakesh Garg vs Union Of India And Others on 15 July, 2010
Bench: Prakash Chandra Verma, Ram Autar Singh
Court No. - 34 Case :- WRIT - C No. - 11571 of 2006 Petitioner :- Rakesh Garg Respondent :- Union Of India And Others Petitioner Counsel :- B.B. Paul,A.P. Paul,Gulab Chandra Respondent Counsel :- A.S.G.I. 2006/451,Prakash Padia,S.C. Hon'ble Prakash Chandra Verma,J.
Hon'ble Ram Autar Singh,J.
Case called out. None appears to press this writ petition on behalf of the petitioner(s).
It is accordingly dismissed for want of prosecution. The interim order, if any, stands vacated. Order Date :- 15.7.2010 RKS/