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Allahabad High Court

Rakesh Garg vs Union Of India And Others on 15 July, 2010

Bench: Prakash Chandra Verma, Ram Autar Singh

Court No. - 34

Case :- WRIT - C No. - 11571 of 2006

Petitioner :- Rakesh Garg
Respondent :- Union Of India And Others
Petitioner Counsel :- B.B. Paul,A.P. Paul,Gulab Chandra
Respondent Counsel :- A.S.G.I. 2006/451,Prakash Padia,S.C.

Hon'ble Prakash Chandra Verma,J.

Hon'ble Ram Autar Singh,J.

Case called out. None appears to press this writ petition on behalf of the petitioner(s).

It is accordingly dismissed for want of prosecution. The interim order, if any, stands vacated. Order Date :- 15.7.2010 RKS/