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[Cites 0, Cited by 0] [Section 110(3)] [Section 110] [Entire Act]

State of Madhya Pradesh - Subsection

Section 110(3)(c) in The M.P. Land Revenue Code, 1959

(c)display a notice relating to the proposed mutation on the notice board of his office, and publish it in the concerned village or sector in such manner as may be prescribed;