Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(3) in The Punjab Town Improvement Trusts Provident Fund Rules, 1945

(3)a Provident Fund Investments Interest Account in Form No. P.F. 6, or if a Provident Fund Investment Depreciation Fund is maintained, a Provident Fund Interest Account in Form P.F. 6-A and a Provident Fund Investment Depreciation Fund Account in Form P.F. 6-B ; and