Section 1(3)(xx) in The Assam Non-Government Educational Institutions (Regulation and Management) (Amendment) Act, 2018
(xx)"State Government" means the Government of Assam In the principal Act, in section 4, in sub-section (1 ), for the word "may" occurring after the wod, figure and punctuation mark "section 10,", the word "shall" shall be substituted. In the principal Act, in section 6, ..