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State of Tamilnadu - Section

Section 35 in Tamil Nadu Educational Inspection Code

35. Government Examinations.

- Inspecting officers of every grade are expected to be thoroughly familiar with the curricula of studies and the rules for examinations in the several grades of the schools under their respective jurisdictions. They are also expected to be familiar with the instructions notified, from time to time, in the Tamil Nadu Government Gazette regarding the rules, dates of application, syllabuses and text books for the various examinations, such as the VIII Standard Examination (ESLC), TSLC Examination and Basic Training School Certificate Examination and Technical Examinations.