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State of Assam - Section

Section 319 in Assam Excise Rules, 1945

319. Temporary bars.

- Licensed bars or theatres, cinemas, race-meets, social gatherings or other entertainments may be kept open during the hours of performance, rehearsal or entertainment, and not later than half an hour after the closure of such performance, rehearsal, or entertainment or 1.30 a.m. whichever is earlier.