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[Cites 0, Cited by 0] [Section 34(3)] [Section 34] [Entire Act]

State of Odisha - Subsection

Section 34(3)(c) in Juvenile Justice (Care and Protection of Children) Orissa Rules, 2002

(c)medical reports of all the members of the family residing in the premises should be obtained including checks on HIV, TB and Hepatitis B to determine that they are medically fit. An update should be done at regular intervals of not less than once in a calendar year;