Supreme Court - Daily Orders
Parshavanath Charitable Trust vs All India Council For Technical ... on 19 June, 2019
Bench: Deepak Gupta, Surya Kant
ITEM NO.811 COURT NO.4 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MISCELLANEOUS APPLICATION .........Diary No(s).21442/2019 in
C.A.No.9048/2012
PARSHAVANATH CHARITABLE TRUST & ORS. Petitioner(s)
VERSUS
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION (AICTE)
& ORS. Respondent(s)
(For extension of cut-off date for affiliation)
Date : 19-06-2019 These petitions were mentioned today.
CORAM :
HON'BLE MR. JUSTICE DEEPAK GUPTA
HON'BLE MR. JUSTICE SURYA KANT
(Vacation Bench)
For Petitioner(s) Mr. Amitesh Kumar,Adv. (Mentioned by)
for Mr. Mritunjay Kumar Sinha,AOR
For Respondent(s)
UPON being mentioned, the Court made the following
O R D E R
List on 21.06.2019.
(Saroj Kumari Gaur) (Sarita Purohit) Branch Officer AR-cum-PS *Mentioning slip is attached with R/P. Signature Not Verified Digitally signed by SARITA PUROHIT Date: 2019.06.19 16:35:24 IST Reason: