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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Chattisgarh - Subsection

Section 67(1) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(1)An enrolled student of the Vishwavidyalaya shall live in-
(a)his own home or the home of his parents; or
(b)in a Vishwavidyalaya hostel or approved accommodation for students.
Regulations on this subject shall be made by the Academic Council.