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State of Jharkhand - Section

Section 294 in Bihar Education Code, 1961

294. Restrictions on transfers in certain cases.

- The transfer of students will not ordinarily be permitted within six weeks of the time for holding the second terminal examination nor may transfers between secondary schools within a radius of five miles from one another be permitted after the 31st January in any year.Note. - In special cases the District Education Officer has power to sanction transfers between secondary schools within a radius of five miles from one another after 31st January in any year. Applications should be endorsed by the Headmasters/Principals of both the schools concerned before submission to the District Education Officer.(R. & O. page 317 XI (a), D.P.I.'s circular no. 26, dated the 8th August 1919 and D.P.I.'s circular no. 12, dated the 12th July 1934 and D.P.I.'s circular no. 14929, dated the 17th July 1952.)