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Commissioner Of Service Tax Vii Mumbai ... vs M/S Abbott Healthcare Pvt. Ltd. on 2 June, 2020

Bench: Arun Mishra, S. Abdul Nazeer, Indira Banerjee

     ITEM NO.5                      Virtual Court 3                    SECTION XVII-A

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS

     CIVIL APPEAL Diary No(s). 5151/2020

     (Arising out of impugned final judgment and order dated 01-05-2019
     in STA No. 86362/2015 passed by the Custom Excise Service Tax
     Apellate Tribunal, West Zonal Bench at Mumbai)

     COMMISSIONER OF SERVICE TAX VII MUMBAI
     (NOW KNOWN AS COMMISSIONER OF CENTRAL GOODS AND
     SERVICE TAX, EXCISE AND CUSTOMS, NAVI MUMBAI)                          Petitioner(s)

                                                       VERSUS

     M/S ABBOTT HEALTHCARE PVT. LTD.                                        Respondent(s)

     (IA No.42147/2020-CONDONATION OF DELAY IN FILING and IA
     No.42149/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     and IA No.42148/2020-EX-PARTE STAY )


     Date : 02-06-2020 This petition was called on for hearing today.


     CORAM :
                             HON'BLE MR. JUSTICE ARUN MISHRA
                             HON'BLE MR. JUSTICE S. ABDUL NAZEER
                             HON'BLE MS. JUSTICE INDIRA BANERJEE


     For Petitioner(s)                   Mr. A.N.S. Nadkarni,ASG
                                         Ms. Binu Tamta,Adv.
                                         Mr. B. Krishna Prasad, AOR

     For Respondent(s)                   Ms.   Vanita Bhargava, AOR
                                         Mr.   Ajay Bhargava,Adv.
                                         Mr.   Sanjeev Sachdeva,Adv.
                                         Ms.   Shweta Kabra,Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

Tag with C.A. No.8045-8046/2018.

(NARENDRA PRASAD) (JAGDISH CHANDER) A.R-CUM-P.S. ASSISTANT REGISTRAR