Kerala High Court
Kerala Co-Operative Milk Marketing ... vs The Union Of India on 31 March, 2014
Author: A.M.Shaffique
Bench: A.M.Shaffique
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE THE CHIEF JUSTICE MR.ASHOK BHUSHAN
&
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
WEDNESDAY, THE 20TH DAY OF MAY 2015/30TH VAISAKHA, 1937
WA.No. 853 of 2015 IN WP(C).33612/2011
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AGAINST THE JUDGMENT IN WP(C) 33612/2011 DATED 31-03-2014
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APPELLANT/PETITIONER IN W.P.(C) :
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KERALA CO-OPERATIVE MILK MARKETING FEDERATION LIMITED
CATTLE FEED PLANT, PATTANAKKAD P.O.,SHERTALAI, ALEPPEY-688531
REPRESENTED BY ITS SENIOR MANAGER-MR.ANTONY V.J.
BY ADVS.SRI.JOSEPH KODIANTHARA (SR.)
SRI.V.ABRAHAM MARKOS
SRI.BINU MATHEW
SRI.TOM THOMAS (KAKKUZHIYIL)
SRI.ABRAHAM JOSEPH MARKOS
RESPONDENTS/RESPONDENTS IN W.P.(C) :
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1. THE UNION OF INDIA
REPRESENTED BY THE SECRETARY TO GOVERNMENT
MINISTRY OF RAILWAYS, GOVERNMENT OF INDIA, SECRETARIAT
NEW DELHI-110001.
2. THE SENIOR DIVISIONAL COMMERCIAL MANAGER
SOUTHERN RAILWAY, THIRUVANANTHAPURAM DIVISION
THIRUVANANTHAPURAM-695014.
3. THE CHIEF GOODS SUPERVISOR
SOUTHERN RAILWAY, COCHIN HARBOUR TERMINUS YARD
WILLINGDON ISLAND, COCHIN-682003.
BY SRI.C.S.DIAS,SC, RAILWAYS
THIS WRIT APPEAL HAVING BEEN FINALLY HEARD ON 20-05-2015,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
ASHOK BHUSHAN, CJ
&
A.M.SHAFFIQUE, J
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W.A.No.853 of 2015
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Dated this the 20th May, 2015
JUDGMENT
Ashok Bhushan, CJ.
This Writ Appeal is filed against the judgment dated 31.3.2014 in W.P(C).No.12807 of 2011 and connected cases.
2. Learned counsel for the parties agree that against the said judgment, Writ Appeals were filed before this court and this Court as per the judgment reported in Ultra Tech Cement Limited v. Union of India (2014(4) KHC 190) disposed of the Writ Appeals and this Writ Appeal can also be disposed of in terms of the said judgment.
2. In the said view of the matter, we dispose of this Writ Appeal in terms of the Ultra Tech Cement WA.853/15 2 Limited's case (supra). The appellant shall be at liberty to avail time with effect from today.
ASHOK BHUSHAN CHIEF JUSTICE A.M.SHAFFIQUE JUDGE vgs