Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Madhya Pradesh High Court

Butto Bai vs Dumri (Deceased) Heirs Jainwati on 23 September, 2023

Author: Amar Nath Kesharwani

Bench: Amar Nath Kesharwani

                                                               1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                          CR No. 256 of 2023
                                   (BUTTO BAI AND OTHERS Vs DUMRI (DECEASED) HEIRS JAINWATI AND OTHERS)

                           Dated : 23-09-2023
                                 Ms. Kratika Indurakhya - Advocate for the applicants.

                                 Shri Durgesh Kumar Singrore - Advocate for the respondent Nos.1 to
3.

Learned counsel for the respondent Nos. 1 to 3 prays for time to argue the matter.

Prayer is allowed.

Let record of the trial Court as well as First Appellate Court be requisitioned.

List after four weeks.

(AMAR NATH (KESHARWANI)) JUDGE as Signature Not Verified Signed by: ANURAG SONI Signing time: 25-09-2023 14:27:31