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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1)(e) in Minerals (Other than Atomic and Hydro Carbons Energy Minerals) Concession Rules, 2016

(e)the licencee shall restore, to the extent possible, the landform affected by prospecting operations;