Supreme Court - Daily Orders
Kaiyomerz C. Palia vs Cyrus S. Khambata on 20 August, 2024
ITEM NO.52 REGISTRAR COURT SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. SUJATA SINGH
CIVIL APPEAL Diary No(s). 25934/2023
KAIYOMERZ C. PALIA & ORS. Petitioner(s)
VERSUS
CYRUS S. KHAMBATA Respondent(s)
IA No. 170291/2024 - CONDONATION OF DELAY IN FILING
IA No. 170266/2024 - SUBSTITUTED SERVICE)
Date : 20-08-2024 These matters were called on for hearing today.
For Petitioner(s)
Mr. Somiran Sharma, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
In respect of sole respondent, delay in filing application for substituted service is condoned. Application is allowed.
Proof of publication be filed within a period of four weeks. List again on 4.10.2024.
SUJATA SINGH Registrar MG Sujata Digitally signed by Sujata Singh Singh Date: 2024.08.20 16:19:24 +0530