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Supreme Court - Daily Orders

Kaiyomerz C. Palia vs Cyrus S. Khambata on 20 August, 2024

ITEM NO.52          REGISTRAR COURT                   SECTION XVII-A

               S U P R E M E C O U R T O F              I N D I A
                       RECORD OF PROCEEDINGS


                BEFORE THE REGISTRAR MS. SUJATA SINGH

CIVIL APPEAL Diary No(s). 25934/2023

KAIYOMERZ C. PALIA & ORS.                                    Petitioner(s)

                                    VERSUS

CYRUS S. KHAMBATA                                            Respondent(s)


 IA No. 170291/2024 - CONDONATION OF DELAY IN FILING
 IA No. 170266/2024 - SUBSTITUTED SERVICE)

Date : 20-08-2024 These matters were called on for hearing today.



For Petitioner(s)

                    Mr. Somiran Sharma, AOR


For Respondent(s)


          UPON hearing the counsel the Court made the following
                             O R D E R

In respect of sole respondent, delay in filing application for substituted service is condoned. Application is allowed.

Proof of publication be filed within a period of four weeks. List again on 4.10.2024.

SUJATA SINGH Registrar MG Sujata Digitally signed by Sujata Singh Singh Date: 2024.08.20 16:19:24 +0530