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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Kerala - Subsection

Section 9(4) in The Kerala Paper Lotteries (Regulation) Rules, 2005

(4)[ The District Lottery Officer shall condone delay in presenting of the prized tickets up to thirty days and the Deputy Director shall condone delay up to forty-five days and the Director shall condone such delay up to sixty days on valid grounds.] [Substituted by Notification S.R.O. No. 225/2008, dated 20.2.2008 (w.e.f. 20.4.2005)]