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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Haryana - Subsection

Section 25(3) in Haryana District Mineral Foundation Trust Rules, 2016

(3)Audit at sub rule (1) shall be got completed within 03 months of the close of the financial year and the audit at sub rule (2) shall be got completed within six months of the close of the financial year. Provided that with prior approval of the State Government the completion of audits at sub rules (1) and (2) put together could be extended up to a period of nine months from the close of the financial year.