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State of Rajasthan - Section

Section 30A in Rajasthan Animal Husbandry Service Rules, 1963

30A. [ [Inserted by Rajasthan vide Notification No. F. 1(12) Apptts/(A-II)/68, Pt. V, dated 17.10.1970.]

- Notwithstanding anything contained in the Column 3 of the Schedule, a probationer shall be confirmed in his appointment at the end of his period of probation even if the prescribed Departmental Examination/training/proficiency test in Hindi, if any, are not held during the period of probation laid down in the rules:Provided-
(i)he is Otherwise fit for confirmation, and the
(ii)period of probation expires on or before the dale of publication of this amendment in the Rajasthan Rajpatra.]
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