Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Odisha - Subsection Section 20(1) in The Orissa Goshala Rules, 1985 (1)The annual general meeting of the Federation shall be held within six months after the end of each financial year. Notice for such meeting shall be issued by the Secretary twenty-one clear days before the date of such meeting.
