Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3A] [Entire Act]

State of Punjab - Subsection

Section 3A(f) in The Central Sales Tax (Punjab) Rules, 1957

(f)extract of the ledger account of the principal maintained in the books of the agent duly signed by such agent;