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[Cites 0, Cited by 0] [Section 71(3)] [Section 71] [Entire Act]

State of Goa - Subsection

Section 71(3)(f) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(f)A regular student shall be exempted from offering one or more subject/s of school assessment based subjects on medical grounds with the prior permission of the Board at the beginning, of the academic year.