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[Cites 0, Cited by 0] [Section 151(1)] [Section 151] [Entire Act]

State of Rajasthan - Subsection

Section 151(1)(b) in Rajasthan Goods and Services Tax Rules, 2017

(b)in the case of a share, the person in whose name the share may be standing from transferring the same or receiving any dividend thereon;