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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(2)(vi) in Tamil Nadu Vanniyakula Kshatriya Public charitable Trusts and Endowments (Protection and maintenance) Act, 2018

(vi)to appoint and remove the trustees and administrators in accordance with the provisions of this Act;