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[Cites 0, Cited by 0] [Section 11(5)] [Section 11] [Entire Act]

State of Meghalaya - Subsection

Section 11(5)(ii) in Meghalaya Municipal Act, 1973

(ii)Sub-Section (2) & (3) of Section11 was substituted by the Meghalaya Municipal Act, 2010 (Act No. I of 2011) published in Gazette of Meghalaya dated 4th January 2011.