Section 42 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002
42. Corrosive Substance.
- The employer shall ensure that corrosive substances including alkalis and acids shall be stored and used by a person dealing with such substances at a building or other construction work in such a manner that it does not endanger the building worker and suitable protective equipment shall be provided by the employer to a building worker during handling or use of such substances at a building or other construction work and in case of spillage of such substances on the building worker, immediate remedial measures shall be taken by the employer.
