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[Cites 0, Cited by 0] [Section 399] [Entire Act]

State of Punjab - Subsection

Section 399(22) in The Punjab Municipal Corporation Act, 1976

(22)the maximum quantity of trade effluent which may, without any consent or permission, be discharged from any trade premises into municipal drains on any one day and the highest rate at which trade effluent may, without such consent or permission, be discharged from any trade premises into municipal drains ;