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Andhra Pradesh High Court - Amravati

Mokati Gangayya vs Madhusudhan Fomra on 21 August, 2024

    HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

             MAIN CASE No: S.A.433 of 2009

                   PROCEEDING SHEET

SL.    DATE                             ORDER                      OFFICE
NO                                                                  NOTE
.

5 21.08.2024 TMR,J No representation on behalf of both sides.

Appellant is directed to get ready for disposal of the matter by next adjournment.

List after two weeks.

_________ TMR, J GRL SL. DATE ORDER OFFICE NO NOTE .