Andhra Pradesh High Court - Amravati
Mokati Gangayya vs Madhusudhan Fomra on 21 August, 2024
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MAIN CASE No: S.A.433 of 2009
PROCEEDING SHEET
SL. DATE ORDER OFFICE
NO NOTE
.
5 21.08.2024 TMR,J No representation on behalf of both sides.
Appellant is directed to get ready for disposal of the matter by next adjournment.
List after two weeks.
_________ TMR, J GRL SL. DATE ORDER OFFICE NO NOTE .