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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(n) in Central Electricity Regulatory Commission (Power Market) Regulations, 2010

(n)"Exchange" means a Power Exchange and Other Exchanges ;
(na)[ "Gate Closure" in reference to Real-Time Market refers to the time after which the bids submitted to the Power Exchange cannot be modified for a specified delivery period.] [Added by Notification No. L-1/13/2010/CERC, dated 12.12.2019 (w.e.f. 20.1.2010).]