Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Madhya Pradesh - Subsection Section 2(12) in The M.P. Griha Nirman Mandal Adhiniyam, 1972 (12)"Land adjacent to the area" means such land as may be specified to be the land adjacent to the area under sub-section (3) of Section 51;
