Delhi High Court - Orders
Rakhi Jain vs Imperia Structures Limited on 25 May, 2026
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 257/2026
RAKHI JAIN .....Petitioner
Through: Ms. Muskaan Deswal, Advocate
(Proxy Counsel)
versus
IMPERIA STRUCTURES LIMITED .....Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 25.05.2026 I.A. 13682/2026 Since the lawyers are abstaining from work today, list on 08.07.2026.
SUBRAMONIUM PRASAD, J MAY 25, 2026 hsk This is a digitally signed order.
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