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[Cites 0, Cited by 0] [Section 58(4)] [Section 58] [Entire Act]

State of Odisha - Subsection

Section 58(4)(b) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

(b)set the number of contesting candidates and close the candidate set section in the control unit and secure it with his seal and seals of such of the contesting candidates or their polling agents present as are desirous of affixing the same.