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[Cites 0, Cited by 1] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(2) in The Jaipur Development Authority Act, 1982

(2)To aid and advise the Jaipur Development Commissioner, the State Government shall appoint the following Directors:-
(i)Director, Engineering who shall not be below the rank of Chief Engineer of civil construction,
(ii)Director, Town Planning, who shall not be below the rank of Chief Town Planner or Chief Town Planner and Architectural Advisor, and
(iii)Director, Finance who shall be not below the rank of Chief Accounts Officer.