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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(i) in Visakhapatnam Port Trust (Bunkering of ocean going Vessels) Regulations, 2006

(i)"Act" means Major Port Trust Act, 1963. The Indian Ports Act, 1908 and Merchant Shipping Act, 1958.